ABOUT DISTRICT COURT
The British arrived in Assam in the year 1826 as per Yandaboo Accord and since then they selected Dibrugarh as a centre of Administration as well as business purpose in Upper Assam. In the year 1842 Dibrugarh was announced as the Head Quarter of Lakhimpur District. The court was also shifted to Dibrugarh in the same year from Lakhimpur. Administrative functions were executed from ward No. 1 of the Central Jail of Dibrugarh till construction of a permanent court building. It is to be mentioned that ward No.1 was the first “Pacca” building in the entire North- East region. In the early stage the Sadaramin and the Munsiff court were established for Judicial Administration. These were established by the local reputed citizens. The function of revenue administration was not performed through the court. Probably the present court building was constructed in the year 1870. The required materials like rod, cement etc. were carried by steamer through the water route of River Brahmaputra for construction of court building. A bricklin was constructed at Chaulkhowa for making bricks. After passing about one and half century the court building is still standing proudly at Phulbagan near Brahmaputra River. Since more than 40[...]
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LATEST ANNOUNCEMENTS
- JUDGMENTS AND GENDER (Sensitivity and compassion in writing judgements)
- Monthly Statement (Format X, Y, Z, M, M1, M2 and Pendency/Arrears) for the month of August 2026
- Monthly Statement (Format X, Y, Z, M, M1, M2 and Pendency/Arrears) for the month of July 2026
- Remand Duty Magistrate on Holidays for the month of September 2026
- Guidelines on Sensitivity and Compassion into Judges and Judicial Process in the context of Sexual Offences and other Vulnerable Group